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State of Punjab - Section

Section 61 in The Punjab Motor Vehicles Rules, 1989

61. Conditions for issuing directions by the State Transport Authority

. [Sections 68(4) and 96(2)(xxxiii)] - While issuing directions under sub- section (4) of Section 68 the State Transport Authority shall ensure that there is no undesirable and uneconomic competition amongst the holders of the permits and it shall also ensure compliance of the limits upon the number of permits and on the classes of permits for a specified route or area, if imposed.