Allahabad High Court
Assistant General Manager, State Bank ... vs Presiding Officer, C.G.I.T. Cum Labour ... on 21 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 23962 of 2007 Petitioner :- Assistant General Manager, State Bank Of India Respondent :- Presiding Officer, C.G.I.T. Cum Labour Court Kanpur & Anothe Petitioner Counsel :- Vipin Sinha Respondent Counsel :- Arun Srivastava,Sc,Vijay Gautam Hon'ble Prakash Krishna,J.
Passed over on the illness slip of Sri Arun Srivastava, learned counsel for the respondent. Learned counsel for the petitioner submits that the respondents' counsel are sending successive illness slips. List in the next cause list peremptorily.
Order Date :- 21.7.2010 VPC