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[Cites 0, Cited by 0] [Section 40(25)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(25)(i) in West Bengal Co-operative Societies Rules, 2011

(i)The election of Chairman. Vice-Chairman and other office bearers of the board shall be conducted by the Presiding Officer or by the Election Officer, as the case may be, at a meeting to be, called by him within thirty days after the general meeting and in the manner as may be laid down in the by-laws of the society or if there is no bye laws in the manner as may be decided by the Presiding Officer or the Election Officer :