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[Cites 0, Cited by 0] [Section 89ECompensation(4)] [Section 89ECompensation] [Entire Act]

British India - Subsection

Section 89ECompensation(4)(b) in Bills of Exchange Act 1882

(b)in relation to an electronic image which is not an image of a physical instrument, references to the instrument are to a purported instrument (of which it purports to be an image); and