Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Jammu-Kashmir - Subsection Section 30(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (b)conduct inquiry under section 34 of the Act and decide on matters related to Children in need of care and protection brought before the committee ;
