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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(35) in The Railway Protection Force Rules, 1987

35.1The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] shall be the head of the Securityorganization of the zonal railway assigned to him and shall exercise such powersas are prescribed for the Head of Departments under the extant Railway Rules.