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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(10) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(10)About one or two minutes prior to the scheduled time for commencement of the examination, he/she shall ask any two candidates from the hall to check that the seals on the question paper packets are intact and obtain their signatures on the envelope, in the space provided, in token of the verification of seals.