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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

(2)The Chairman of the Committee may constitute a sub-committee to assist it in the fixation of Standard Fee. The sub-committee shall consist not more than six members including the Chairperson of the sub-committee.