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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(2)The rate at which the road cess shall be levied, the manner of assessment an realization of road cess and the utilisation of such road cess shall be such as may be prescribed.Provided that such rate of road cess shall not exceed rupees twelve and paise thirty five per hectare of land in the command.Chapter-VII Credit facilities