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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(40) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(40)the form of applications to be made under this Act, the authorities to whom they may be made and the procedure too be followed by such authorities in disposing of the application;