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State of Tamilnadu - Section

Section 18 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

18. Other Income.

- The STU/Transmission licensee shall furnish the details of estimated other income for each year of the control period in the format specified in the Tariff Regulations.