Delhi High Court - Orders
Darwan Singh vs State (Govt. Of Nct Of Delhi) on 14 December, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3655/2023 & CRL.M.(BAIL) 1538/2023
DARWAN SINGH ..... Petitioner
Through: Mr. Hunny Singh, Advocate.
versus
STATE (GOVT. OF NCT OF DELHI) ..... Respondent
Through: Mr. Mukesh Kumar, APP for the
State.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 14.12.2023
1. Mr. Hunny Singh, Advocate appearing on behalf of the petitioner requested for a passover at 03:10 PM.
2. In the morning also the counsel for the petitioner sought a passover as the main counsel was stated to be busy in some other court.
3. At 03:10 PM, passover is not convenient to this court.
4. List on 16.02.2024.
DR. SUDHIR KUMAR JAIN, J DECEMBER 14, 2023 sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 20:57:36