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Delhi High Court - Orders

Darwan Singh vs State (Govt. Of Nct Of Delhi) on 14 December, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~16
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           BAIL APPLN. 3655/2023 & CRL.M.(BAIL) 1538/2023
                                                DARWAN SINGH                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Hunny Singh, Advocate.

                                                                                      versus

                                                STATE (GOVT. OF NCT OF DELHI)                                                    ..... Respondent
                                                                                      Through:                 Mr. Mukesh Kumar, APP for the
                                                                                                               State.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 14.12.2023

1. Mr. Hunny Singh, Advocate appearing on behalf of the petitioner requested for a passover at 03:10 PM.

2. In the morning also the counsel for the petitioner sought a passover as the main counsel was stated to be busy in some other court.

3. At 03:10 PM, passover is not convenient to this court.

4. List on 16.02.2024.

DR. SUDHIR KUMAR JAIN, J DECEMBER 14, 2023 sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 20:57:36