Manipur High Court
Branch Manager New India Assurance Co. ... vs Smt. Sanju Khatiwada & 8 Ors on 21 October, 2021
Author: Sanjay Kumar
Bench: Sanjay Kumar
Item No. 2
Digitally signed (Through Video Conferencing)
LAIRENM by
LAIRENMAYUM IN THE HIGH COURT OF MANIPUR
AYUM INDRAJEET
AT IMPHAL
INDRAJE SINGH
Date:
ET SINGH 2021.10.21
15:44:19 +05'30' MACApp. No. 2 of 2021
Branch Manager New India Assurance Co. Ltd. Chingmeirong
....Appellant
- Versus -
Smt. Sanju Khatiwada & 8 ors.
...Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 21.10.2021 Heard Mr. A. Deni Sharma, learned counsel for the appellant insurance company.
Notice to the respondents, returnable on 17.11.2021. Mr. H. Dijen, learned counsel, is on caveat for respondent Nos. 1 to 4 and waives further notice.
Steps shall be taken for effecting service of notice upon respondent Nos. 5 to 9 by speed post for the date fixed.
Post on 17.11.2021.
A copy of this order shall be supplied online or through whatsapp to the learned counsel.
CHIEF JUSTICE Indrajeet