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Manipur High Court

Branch Manager New India Assurance Co. ... vs Smt. Sanju Khatiwada & 8 Ors on 21 October, 2021

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                                Item No. 2
           Digitally signed                                   (Through Video Conferencing)
LAIRENM    by
           LAIRENMAYUM        IN THE HIGH COURT OF MANIPUR
AYUM       INDRAJEET
                                        AT IMPHAL
INDRAJE    SINGH
           Date:
ET SINGH   2021.10.21
           15:44:19 +05'30'       MACApp. No. 2 of 2021

      Branch Manager New India Assurance Co. Ltd. Chingmeirong
                                                                              ....Appellant
                                            - Versus -

      Smt. Sanju Khatiwada & 8 ors.
                                                                            ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 21.10.2021 Heard Mr. A. Deni Sharma, learned counsel for the appellant insurance company.

Notice to the respondents, returnable on 17.11.2021. Mr. H. Dijen, learned counsel, is on caveat for respondent Nos. 1 to 4 and waives further notice.

Steps shall be taken for effecting service of notice upon respondent Nos. 5 to 9 by speed post for the date fixed.

Post on 17.11.2021.

A copy of this order shall be supplied online or through whatsapp to the learned counsel.

CHIEF JUSTICE Indrajeet