Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960 (1)The State Government may, by notification in the Official Gazette, establish a Board of Control for the supervision and control of homes in the State.
