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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Assam - Subsection

Section 125(1)(a) in Guwahati Metropolitan Development Authority Act, 1985

(a)all the members including the chairman, or other person constituting committee or committees of the Guwahati Development Authority shall vacate their respective offices;