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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(2)A notification under sub-section (1) shall be issued not later than the 20lh November of the year immediately preceding the crushing season with respect to which such notification is to operate.