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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(4) in Haryana Children Rules, 1974

(4)Every institution shall supply the children with diet and clothing and bedding in accordance with the scales specified in tables A and B given below :-Table A
1. Atta ... 500 grams per day
2. Sugar ... 35 grams per day
3. Vegetable ghee ... 35 grams per day
4. Pulses ... 50 grams per day
5. Vegetable ... 250 grams (including onion) per day
6. Milk ... 250 grams per day
7. Salt ... 15 grams per day
8. Haldi ... 1 gram per day
9. Chillies ... 1 gram per day
10. Spices ... ½ gram per day
11. Tea ... 1 gram per day
12. Firewood ... 1 Kilogram per day
13. Gur ... 250 grams (per month during winter October to March)
14. Washing soap ... 250 grams per month
15. Lifebuoy soap ... 1 cake per month
16. Mustard Oil ... 125 grams per month
17. Rice ... 150 grams in lieu of 200 grams Atta (twice a week according tochoice of children)
18. Datan fresh .... One
19. Sweet dish or special dish or fruit ... 50 paise per dish twice a week.
Table B
Sr.No. Name of the article Number Period
1. Pajamas 1 pair One year
2. Kurta 1 One year
3. Pants (Khaki) 2 One year
4. Shirts (One khaki and one white) 2 One year
5. Turban (for sikhs only) 10 One year
6. Banyans 3 One year
7. Underwear 3 One year
8. Handkerchiefs 3 One year
9. Towels 2 One year
10. Comb 1 One year
11. Bed sheets 2 One year
12. Pillow 1 One year
13. Bed cover 1 One year
14. Jersey Woolen 1 Two years
15. Khes 1 Two years
16. Pillow cases 2 Two years
17. Woollen Coat 1 Two years
18. Durri 1 Five years
19. Quilt 1 Five years
20. Mattress 1 Five years
21. Blanket 1 Five years
22. Quilt covers 2 Five years
SHOES
23. Chapples 1 pair One year
24. Shoes 1 pair One year
25. Shoes, Canvas 1 pair One year
26. Socks, Woollen 1 pair One year
27. Socks, Nylon 2 pair One year
28. Boot Polish 3 tins One year
Provided that the aforesaid scales may be increased or decreased so as to remain within the limit of amount fixed by the Government from time to time.