Orissa High Court
Chandra Sekhar Behera vs Opsc on 12 May, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.12883 of 2025
Chandra Sekhar Behera ..... Petitioner
Represented By Adv. -
Bigyan Kumar Sharma
-versus-
OPSC, Chairman, Cuttack and ..... Opposite Parties
another
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
12.05.2025 Order No.
02. 1. This matter is taken up through Hybrid mode.
2. It is stated by Mr. B.K. Sharma, learned senior counsel for the Petitioner that a copy of the writ petition has already been served on Mr. P.K. Mohanty, learned counsel for OPSC. However, his name has not been indicated in the cause list.
3. List this matter tomorrow (13.05.2025) by indicating the name of Mr. P.K. Mohanty, learned counsel for OPSC in the cause list as well as in the brief.
( Aditya Kumar Mohapatra ) Judge Signature Not Verified S.K. Rout Digitally Signed Signed by: SANTANU KUMAR ROUT Reason: Authentication Location: High Court of Orissa, Cuttack Date: 13-May-2025 10:02:07 Page 1 of 1.