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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(2)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)contribution to any Charitable Fund or to the Fund of any institutions of the diseased or infirm persons or the investigation of the causes of diseases within or outside its jurisdiction; and