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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2)(ii) in Gujarat Civil Services (Conduct) Rules, 1971

(ii)A Government servant shall, as soon as he becomes aware of the acceptance by a member of his family of an employment in any [(company or firm)] [Words 'Private undertaking' substituted vide GN/GAD No. 76-88/CDR-1276/251-G, dated 15-4-1976.], intimate such acceptance to the prescribed authority and shall also intimate whether he has or has any official dealing with that [(company or firm)] [Words 'Private undertaking' substituted vide GN/GAD No. 76-88/CDR-1276/251-G, dated 15-4-1976.].