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[Cites 0, Cited by 0] [Section 136C(1)] [Section 136C] [Entire Act]

State of Tamilnadu - Subsection

Section 136C(1)(g) in The Tamil Nadu Co-Operative Societies Act, 1983

(g)"short-term co-operative credit structure society" means the short-term cooperative credit society at the apex level, central level or primary level and includes the State Apex Co-operative Bank, a Central Co-operative Bank and a primary agricultural credit society;