Madhya Pradesh High Court
Smt. Zubeda Bee (Deceased) Thr. L.Rs. ... vs Aminuddin (Dead) Through Lrs. Husna Bee on 5 December, 2020
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCC-338-2018
The High Court Of Madhya Pradesh
MCC-338-2018
(SMT. ZUBEDA BEE (DECEASED) THR. L.RS. FIRDOS QURESHI Vs AMINUDDIN (DEAD) THROUGH
LRS. HUSNA BEE AND OTHERS)
9
Jabalpur, Dated : 05-12-2020
Heard through Video Conferencing.
Shri S.Verma, learned counsel for the applicant.
By order dated 10.01.2020, notice were issued to the legal
representatives of the respondent no.1 by ordinary as well as RAD mode. A
report has been received that the address of the legal representatives of respondent no.1 is incomplete.
Learned counsel for the applicant prays for time to file appropriate application for service on legal representatives of the respondent no.1.
In the meantime, issue notice on I.A.No.7581/2018 to the legal representatives of the respondent no.1.
Let the fresh PF be paid on the application as well as on I.A.No.7581/2018 on correct address by both modes within seven working days, returnable within four weeks.
List immediately after service of notice on the legal representatives of the respondent no.1.
(VIJAY KUMAR SHUKLA) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2020.12.07 10:31:32 IST