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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(9) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(9)The After Care Organization shall facilitate for the issuance of the documents such as Voter's ID Card, Aadhar card, Bank Savings Account, Residence Certificate, etc. in the name of the person enrolled into the after care programme.