Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 20 in Kerala Agricultural University Act, 1971 20. Board of Studies. - There shall be a Board of Studies of each Faculty, the constitution and powers of which shall be such as may be prescribed.
