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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Prohibition of Benami Property Transactions Rules, 2016

(2)An appeal filed under, -
(i)sub-section (1) of section 46 of the Act shall be accompanied by a fee of ten thousand rupees; and
(ii)sub-section (1A) of section 46 of the Act shall be accompanied by a fee of two thousand rupees.]