Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(d) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(d)"Civil Post" means any existing post under the services of the State Government of Jharkhand. It includes also posts of the State Services, other services of the State and ex-cadre existing post under the State Government of Jharkhand.