Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Chattisgarh - Subsection Section 10(3) in Chhattisgarh Biological Diversity Rules, 2015 (3)All orders or directions issued by the Board shall be under the signature of the Member Secretary or any other officer authorized in this behalf by the Board;
