Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

(2)[ The supply of liquefied petroleum gas to domestic category consumers shall be made in 5 Kg and 14.2 Kg capacity cylinder and to those falling under non-domestic category shall be made in 19 Kg, 35 kg, 19 Kg and 47.5 capacity cylinder, or in such capacity cylinders as may be notified, by the Central Government from time to time.] [Substituted by Notification No. G.S.R. 655 (E) dated 10.9.2009 (w.e.f. 20.7.2000)]