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Rajasthan High Court - Jodhpur

Baba Ramdev Floor And Oil Mills vs Managing Director, Ajmer Vidyut Vitran ... on 29 January, 2020

Author: Arun Bhansali

Bench: Arun Bhansali

                                                           (1 of 1)                                  [CW-15784/2019]


                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 S.B. Civil Writ Petition No. 15784/2019

                                   Baba Ramdev Floor And Oil Mills
                                                                                                     ----Petitioner
                                                                      Versus
                                   Managing Director, Ajmer Vidyut Vitran Nigam Limited
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     None.
                                   For Respondent(s)        :



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 29/01/2020 Adjourned.

(ARUN BHANSALI),J 3-Rmathur/-

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