Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(6) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (6)A panchayat employee proposing or seconding the nomination of candidate at an election or acting as a polling agent shall be deemed to have committed a breach of this rule.
