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Supreme Court - Daily Orders

Dr. Subramanian Swamy vs The State Of Kerala on 2 January, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

                                                                                       1

     ITEM NO.52                           COURT NO.8                  SECTION XI-A

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.28253/2018

     (Arising out of impugned final judgment and order dated 02-04-2018
     in WP(C) No.33301/2015 passed by the High Court Of Kerala At
     Ernakulam)

     DR. SUBRAMANIAN SWAMY                                             Petitioner(s)

                                                 VERSUS

     STATE OF KERALA & ORS.                                            Respondent(s)

     WITH

     SLP(C) No. 28254/2018 (XI-A)


     Date : 02-01-2019 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MS. JUSTICE INDU MALHOTRA

     Counsel for the Parties:

                                   Petitioner-in-person

                                   Mr. Mohan Parasaran, Sr. Adv.
                                   Mr. A. Raghunath, AOR

                                   Mr.   Jaideep Gupta, Sr. Adv.
                                   Mr.   G. Prakash, Adv.
                                   Ms.   Priyanka Prakash, Adv.
                                   Mr.   Jishnu M.L., Adv.
                                   Ms.   Beena Prakash, Adv.

                                   Mr.   P. S. Sudheer, AOR
                                   Mr.   Rishi Maheshwari, Adv.
                                   Ms.   Anne Mathew, Adv.
                                   Mr.   Bharat Sood, Adv.
                                   Ms.   Shruti Jose, Adv.
Signature Not Verified


                                   Mr.   Roy Abraham, Adv.
Digitally signed by
NARENDRA PRASAD
Date: 2019.01.05

                                   Ms.   Seema Jain, Adv.
13:28:03 IST
Reason:


                                   Ms.   Reena Roy, Adv.
                                   Mr.   Akhil Abraham, Adv.
                                   Mr.   Himinder Lal, AOR
                                                                               2



                       Mr.   P.V. Dinesh, Adv.
                       Ms.   Sindhu T.P., Adv.
                       Mr.   Mukund P. Unny, Adv.
                       Mr.   Bineesh K., Adv.
                       Mr.   P. V. Dinesh, AOR


            UPON hearing the counsel the Court made the following
                               O R D E R

List the matter on 23.01.2019 for final disposal.

The parties are at liberty to exchange pleadings in the meantime.

(MUKESH KUMAR) (SUMAN JAIN) COURT MASTER BRANCH OFFICER