Supreme Court - Daily Orders
Dr. Subramanian Swamy vs The State Of Kerala on 2 January, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
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ITEM NO.52 COURT NO.8 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.28253/2018
(Arising out of impugned final judgment and order dated 02-04-2018
in WP(C) No.33301/2015 passed by the High Court Of Kerala At
Ernakulam)
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
STATE OF KERALA & ORS. Respondent(s)
WITH
SLP(C) No. 28254/2018 (XI-A)
Date : 02-01-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
Counsel for the Parties:
Petitioner-in-person
Mr. Mohan Parasaran, Sr. Adv.
Mr. A. Raghunath, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. G. Prakash, Adv.
Ms. Priyanka Prakash, Adv.
Mr. Jishnu M.L., Adv.
Ms. Beena Prakash, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Signature Not Verified
Mr. Roy Abraham, Adv.
Digitally signed by
NARENDRA PRASAD
Date: 2019.01.05
Ms. Seema Jain, Adv.
13:28:03 IST
Reason:
Ms. Reena Roy, Adv.
Mr. Akhil Abraham, Adv.
Mr. Himinder Lal, AOR
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Mr. P.V. Dinesh, Adv.
Ms. Sindhu T.P., Adv.
Mr. Mukund P. Unny, Adv.
Mr. Bineesh K., Adv.
Mr. P. V. Dinesh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 23.01.2019 for final disposal.
The parties are at liberty to exchange pleadings in the meantime.
(MUKESH KUMAR) (SUMAN JAIN) COURT MASTER BRANCH OFFICER