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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(g) in Tamil Nadu Nurses And Midwives Act, 1926

(g)determining the manner in which all fees levied under this Act and all moneys received by the Council shall be applied for the purposes of this Act.