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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(a) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(a)ensure that the length, breadth, height, draught and speed of the vessel, convoys, and side by side formations are suitable and in accordance with the limits as specified by the Competent Officer from time to time.