Allahabad High Court
C/M Raja Tej Singh U.M.Vidhyalaya & ... vs D.I.O.S. Mainpur & Others on 4 August, 2010
Court No. - 39 Case :- WRIT -- C No. -- 21857 of 2002 Petitioner :- C/M Raja Tej Singh U.M.Vidhyalaya 8: Another Respondent :- D.I.O.S. Mainpur & Others Petitioner Counsel :- A.P. Sahi,G.K. Singh Respondent Counsel :- C.S.C.,K. Ajeet Hon'ble Dilin GuDta.J.
Heard learned counsel for the parties. Judgment reserved. Order Date :- 4.8.2010 SK