Section 2 in THE RAJASTHAN MADARSA BOARD ACT, 2020

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State of Rajasthan - Section

Section 2 in THE RAJASTHAN MADARSA BOARD ACT, 2020

2. Definitions.- In this Act, unless the context otherwise requires,-

(a)"Advisory Committee" means the Advisory Committee constituted under

section 21;

(b)"Board" means the Rajasthan Madarsa Board established under section 3;

(c)"Chairperson" means the Chairperson of the Board;