Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 368] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(5) in The West Bengal Panchayat Act, 1973 (5)No appeal shall lie against the order of the appellate authority referred to in sub-section (4).
