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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Rajasthan - Subsection

Section 55A(5) in Rajasthan Panchayati Raj Act, 1994

(5)The Sarpanch shall be the ex-officio member and chairman of the Standing Committee for the group of subjects specified in clause (a) of Sub-Section (1) and Chairperson of other Standing Committee shall be ex-officio members of the administration and establishment committee.