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[Cites 0, Cited by 3] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(61) in The Delhi Municipal Corporation Act, 1957

(61)"urban areas" means the areas of Delhi which are not rural areas;["vacant land" means the land within a premises excluding the land occupied by the point of any building erected thereon;] [Inserted by Delhi Act 6 of 2003, section 3(w.e.f. 1-8-2003)]