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[Cites 0, Cited by 1] [Section 108(1)] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(1)(b) in Government of India Act, 1935

(b)repeals, amends or is repugnant to any Governor-General's or Governor's Act, or any ordinance promulgated in his discretion by the Governor-General or a Governor; or