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State of Maharashtra - Section

Section 27 in The Satara, Sholapur and Southern Maratha Country Laws Act, 1863

27. The following villages in Karyat Shirol:-

(1)Mauje Shirol.
(2)Mauje Vadvatti.
(3)Mauje Ingalgundi.
(4)Mauje Kalas.
(5)Mauje Lingadhal.
(6)Mauje Budihal.