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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Tamilnadu - Subsection

Section 78(1)(e) in Tamil Nadu District Municipalities Act, 1920

(e)[xxx] [This clause was omitted by Schedule I to the Tamil Nadu Motor Vehicles Taxation Act, 1931 (Tamil Nadu Act III of 1931).]