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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(1)There shall be an Advisory Council of the University which shall consist of the following members, namely: -
(i)a person of national eminence in journalism and mass communication, to be appointed by the Chancellor, who shall be the Chairperson of the Advisory Council;
(ii)the Vice-Chancellor;
(iii)Secretary in charge of Higher Education Department or his nominee not below the rank of a Deputy Secretary to the Government;
(iv)Secretary in charge of Information and Public Relations Department or his nominee not below the rank of a Deputy Secretary to the Government;
(v)the Vice-Chancellor, University of Rajasthan, Jaipur;
(vi)the Vice-Chancellor, Vardhman Mahaveer Open University, Kota;
(vii)Dean, Department of Journalism and Mass Communication, University of Rajasthan, Jaipur;
(viii)Commissioner/Director, Information and Public Relations Department, Rajasthan, Jaipur;
(ix)five academicians in the field of journalism and mass communications, to be nominated by the Chancellor;
(x)five eminent persons belonging to the field of journalism and mass communications, to be nominated by the State Government;
(xi)the Registrar of the University, Member-Secretary.
Explanation. - For the purpose of clauses (iii) and (iv), "Secretary in charge" means the Secretary in charge of the Department and includes an Additional Chief Secretary and Principal Secretary when he is in charge of a department.