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State of Bihar - Section

Section 17 in Bihar Biological Diversity Rules, 2017

17. Powers and duties of Chairperson.

(1)The Chairperson shall ensure that the affairs of the Board are run efficiently and in accordance with the provisions of the Act and the rules made thereunder.
(2)The Chairperson shall have administrative control over the officers and staff of the Board and he may issue necessary directions for the conduct and management of affairs of the Board.
(3)The Chairperson shall convene and preside over all the meetings of the Board and shall ensure that all decisions taken by the Board are implemented in proper manner.
(4)The Chairperson shall exercise such powers and perform such other functions as may be delegated to him, from time to time, by the Board.