Calcutta High Court (Appellete Side)
Bma Stainless Ltd vs Joint Commissioner Of Commercial on 8 May, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1 8‐05‐2018 S.D. W.P. 31168 (W) of 2017 BMA Stainless Ltd.
Vs. Joint Commissioner of Commercial Taxes, Asansol Charge & Ors. Mr. B. Bhattacharyya Mr. Anindya Bagchi ....For the Petitioner. Mr. A. Majumdar, Ld. A.A.G., Mr. S. Mukherjee Mr. Debasish Ghosh ....For the State.
Learned Advocate for the petitioner seeks leave to file supplementary affidavit.
Such leave is granted. List the Writ petition in the monthly list of June 2018. Urgent certified website copy of this order, if applied for, be made available to the parties upon compliance of the formalities.
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