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Calcutta High Court (Appellete Side)

Bma Stainless Ltd vs Joint Commissioner Of Commercial on 8 May, 2018

Author: Debangsu Basak

Bench: Debangsu Basak

1 8‐05‐2018         S.D. W.P. 31168 (W) of 2017 BMA Stainless Ltd.

Vs. Joint Commissioner of Commercial Taxes, Asansol Charge & Ors. Mr. B. Bhattacharyya Mr. Anindya Bagchi ....For the Petitioner. Mr. A. Majumdar, Ld. A.A.G., Mr. S. Mukherjee Mr. Debasish Ghosh    ....For the State.

Learned  Advocate  for  the  petitioner  seeks  leave  to  file supplementary affidavit.

Such leave is granted. List the Writ petition in the monthly list of June 2018. Urgent  certified  website  copy  of  this  order,  if  applied  for,  be made available to the parties upon compliance of the formalities.

                 

(Debangsu Basak, J.) 2 3 4 5 6