Delhi High Court - Orders
Suresh Sharma vs Arun Kumar Sinha Chairman Ntro Ors on 21 May, 2025
$~31 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1624/2023 CM APPL. 16054/2024
+ CONT.CAS(C) 1633/2023 CM APPL. 812/2024
SURESH SHARMA .....Petitioner
Through: Mr. M.K. Bhardwaj and Mr. M.D.
Jangra, Advs.
versus
ARUN KUMAR SINHA CHAIRMAN NTRO ORS .....Respondents
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Adv.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 21.05.2025
1. Response has been filed in both these matters by respondent.
2. An adjournment has been requested by counsel for petitioner.
3. List on 27th October 2025.
4. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 21, 2025/MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 16:50:41