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State of Jharkhand - Section

Section 372 in Civil Court Rules of the High Court of Judicature at Patna

372.

As the copies required under each application are completed they shall be made over together with all unused folios and the original documents to the Head Comparing Clerk. He should examine the copy with reference to the original and pay careful attention to the points mentioned in Rule 396 of Chapter II.Note. - Every date on which extra folios are called for shall be shown after the copy is prepared in the proper space at the back of the folio.