Section 2(n) in Bihar Trade Articles (Licenses Unification) Order, 1984
(n)"producer" means a person carrying on the business of milling any of the pulses or expelling, extracting or manufacturing or refining any edible oil;(i)by buying pulses or oilseeds for being processed by himself and selling the finished products to a wholesaler or through a Commission Agent or [to bulk consumers directly; or] [Inserted by G.S.R. 47 dated 17.10.1985.](ii)by doing any of the processes of milling, extracting or manufacturing or refining on behalf of another;
