Madhya Pradesh High Court
Chiragbhai vs State Of M.P. on 9 July, 2022
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 49482 of 2020 (CHIRAGBHAI Vs STATE OF M.P.) Dated : 09-07-2022 Parties through counsel.
Learned PL is directed to produce the case dairy before this Court on the next date of hearing.
List the matter after one week. I.R if any to continue till the next date of hearing.
(ANIL VERMA) JUDGE amol Signature Not Verified SAN Digitally signed by AMOL N MAHANAG Date: 2022.07.09 17:47:27 IST