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Bombay High Court

Navnath Bhagwat Chaure vs The State Of Maharashtra And Others on 10 March, 2021

Bench: Sunil P. Deshmukh, Abhay Ahuja

                                1                                 216.21cps

vdk




           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD



                 920 CONTEMPT PETITION NO.216 OF 2021
                           IN WP/373/2020

                     AMBADAS MARUTI GARKAL
                              VERSUS
             THE STATE OF MAHARASHTRA AND OTHERS
                                 ...
          Mr. Hrishikesh V. Tungar, Advocate for petitioner
         Mrs. M. A. Deshpande, A.G.P. for respondent - State.
                                 ...


                                 WITH
                 921 CONTEMPT PETITION NO.218 OF 2021
                           IN WP/3740/2020

                      RAJESH BHASKAR SALVE
                              VERSUS
             THE STATE OF MAHARASHTRA AND OTHERS
                                  ...
          Mr. Hrishikesh V. Tungar, Advocate for petitioner
         Mrs. G. L. Deshpande, A.G.P. for respondent - State.
                                  ...


                                 WITH
                 922 CONTEMPT PETITION NO.219 OF 2021
                           IN WP/3751/2020

                     NAVNATH BHAGWAT CHAURE
                              VERSUS
             THE STATE OF MAHARASHTRA AND OTHERS
                                 ...
          Mr. Hrishikesh V. Tungar, Advocate for petitioner
         Mrs. M. A. Deshpande, A.G.P. for respondent - State.
                                 ...




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                                2                                  216.21cps

                               WITH
                923 CONTEMPT PETITION NO.220 OF 2021
                          IN WP/398/2020

                    SHANTABAI VITTHAL KEDAR
                             VERSUS
            THE STATE OF MAHARASHTRA AND OTHERS
                                 ...
         Mr. Hrishikesh V. Tungar, Advocate for petitioner
        Mrs. G. L. Deshpande, A.G.P. for respondent - State.
                                 ...

                                WITH
                924 CONTEMPT PETITION NO.221 OF 2021
                          IN WP/3808/2020

               MANOHAR DAGDU MASKE AND OTHERS
                               VERSUS
             THE STATE OF MAHARASHTRA AND OTHERS
                                 ...
          Mr. Hrishikesh V. Tungar, Advocate for petitioners
         Mrs. M. A. Deshpande, A.G.P. for respondent - State
                                 ...

                               WITH
                925 CONTEMPT PETITION NO.222 OF 2021
                          IN WP/374/2020

                    RAJENDRA NAVNATH GARKAL
                             VERSUS
            THE STATE OF MAHARASHTRA AND OTHERS
                                 ...
         Mr. Hrishikesh V. Tungar, Advocate for petitioner
        Mrs. G. L. Deshpande, A.G.P. for respondent - State.
                                 ...

                                WITH
                926 CONTEMPT PETITION NO.223 OF 2021
                          IN WP/3741/2020

            VAISHALI RADHAKISAN SHINDE AND OTHERS
                              VERSUS
             THE STATE OF MAHARASHTRA AND OTHERS
                                 ...
          Mr. Hrishikesh V. Tungar, Advocate for petitioners
         Mrs. M. A. Deshpande, A.G.P. for respondent - State




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                                   3                                 216.21cps

                                  ...
                                 WITH
                 927 CONTEMPT PETITION NO.224 OF 2021
                           IN WP/3743/2020

       KALYAN ANURATH ANIRUDRA JOGDAND AND ANOTHER
                             VERSUS
            THE STATE OF MAHARASHTRA AND OTHERS
                                ...
         Mr. Hrishikesh V. Tungar, Advocate for petitioners
        Mrs. G. L. Deshpande, A.G.P. for respondent - State
                                ...

                                WITH
                 928 CONTEMPT PETITION NO.225 OF 2021
                           IN WP/396/2020

                      SHIVAJI BHAGWAT GARKAL
                               VERSUS
              THE STATE OF MAHARASHTRA AND OTHERS
                                  ...
           Mr. Hrishikesh V. Tungar, Advocate for petitioner
          Mrs. M. A. Deshpande, A.G.P. for respondent - State
                                  ...

                                [CORAM : SUNIL P. DESHMUKH AND
                                         ABHAY AHUJA, JJ.]

                                        DATE : 10th March, 2021

ORDER :

1. Leave to amend.

2. Upon amendment being carried out, issue simple notice to respondents no. 2 and 3, returnable on 7th April, 2021.





[ABHAY AHUJA]                                 [ SUNIL P. DESHMUKH]
    JUDGE                                             JUDGE


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