Bombay High Court
Navnath Bhagwat Chaure vs The State Of Maharashtra And Others on 10 March, 2021
Bench: Sunil P. Deshmukh, Abhay Ahuja
1 216.21cps
vdk
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
920 CONTEMPT PETITION NO.216 OF 2021
IN WP/373/2020
AMBADAS MARUTI GARKAL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioner
Mrs. M. A. Deshpande, A.G.P. for respondent - State.
...
WITH
921 CONTEMPT PETITION NO.218 OF 2021
IN WP/3740/2020
RAJESH BHASKAR SALVE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioner
Mrs. G. L. Deshpande, A.G.P. for respondent - State.
...
WITH
922 CONTEMPT PETITION NO.219 OF 2021
IN WP/3751/2020
NAVNATH BHAGWAT CHAURE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioner
Mrs. M. A. Deshpande, A.G.P. for respondent - State.
...
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2 216.21cps
WITH
923 CONTEMPT PETITION NO.220 OF 2021
IN WP/398/2020
SHANTABAI VITTHAL KEDAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioner
Mrs. G. L. Deshpande, A.G.P. for respondent - State.
...
WITH
924 CONTEMPT PETITION NO.221 OF 2021
IN WP/3808/2020
MANOHAR DAGDU MASKE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioners
Mrs. M. A. Deshpande, A.G.P. for respondent - State
...
WITH
925 CONTEMPT PETITION NO.222 OF 2021
IN WP/374/2020
RAJENDRA NAVNATH GARKAL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioner
Mrs. G. L. Deshpande, A.G.P. for respondent - State.
...
WITH
926 CONTEMPT PETITION NO.223 OF 2021
IN WP/3741/2020
VAISHALI RADHAKISAN SHINDE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioners
Mrs. M. A. Deshpande, A.G.P. for respondent - State
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3 216.21cps
...
WITH
927 CONTEMPT PETITION NO.224 OF 2021
IN WP/3743/2020
KALYAN ANURATH ANIRUDRA JOGDAND AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioners
Mrs. G. L. Deshpande, A.G.P. for respondent - State
...
WITH
928 CONTEMPT PETITION NO.225 OF 2021
IN WP/396/2020
SHIVAJI BHAGWAT GARKAL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Hrishikesh V. Tungar, Advocate for petitioner
Mrs. M. A. Deshpande, A.G.P. for respondent - State
...
[CORAM : SUNIL P. DESHMUKH AND
ABHAY AHUJA, JJ.]
DATE : 10th March, 2021
ORDER :
1. Leave to amend.
2. Upon amendment being carried out, issue simple notice to respondents no. 2 and 3, returnable on 7th April, 2021.
[ABHAY AHUJA] [ SUNIL P. DESHMUKH]
JUDGE JUDGE
vdk/216.21cps
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