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[Section 15]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 15(1) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
| (i) | On first 10 Kg. of opium | up to Rs. 40 per Kg |
| (ii) | On next 30 Kg. of opium | up to Rs. 30 per Kg |
| (iii) | On excess of 40 Kg. of opium | up to Rs. 20 per Kg |
| (i) | On first 20 Kg. of opium | Non-information cases up to Rs. 40 per Kg. | Information cases up to Rs. 30 per Kg. |
| (ii) | On excess of 20 Kgs. of opium | Up to Rs. 30 per Kg. | Up to Rs. 20 per Kg. |