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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(1)The following scale of rewards for seizure of opium is prescribed :-
(a)For Informers
(i) On first 10 Kg. of opium up to Rs. 40 per Kg
(ii) On next 30 Kg. of opium up to Rs. 30 per Kg
(iii) On excess of 40 Kg. of opium up to Rs. 20 per Kg
(b)For Officers
(i) On first 20 Kg. of opium Non-information cases up to Rs. 40 per Kg. Information cases up to Rs. 30 per Kg.
(ii) On excess of 20 Kgs. of opium Up to Rs. 30 per Kg. Up to Rs. 20 per Kg.